Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016
21. Interpretation.-
If any question arises relating to the interpretation of these rules, it shall be referred to Government whose decision thereon shall be final.
[No. 30164-HUD-13-LEGIS-67-POLICY-15-26/2016/HUD.]
By Order of the Governor
G. MATHI VATHANAN
Commissioner-cum-Secretary to Government