AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016

Chapter-IV

Other Conditions of Service

17. Probation.-

The period of probation as provided under section 9 shall not include,-

(a) extraordinary leave;

(b) period of unauthorized absence; or

(c) any other period held to be not being on actual duty.





Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.