Non-Banking Financial companies and Miscellaneous Non-Banking Companies (Advertisement) Rules, 1977
2. Definitions
In these Rules, unless the context otherwise requires-
(a) "deposit" has the meaning assigned to it in the directions;
(b) "directions" means the Non-banking Financial Companies (Reserve Bank) Directions, 1977, or, as the case may be, the Miscellaneous Non-banking Companies (Reserve Bank) Directions, 1977;
(c) "miscellaneous non-banking company" has the meaning assigned to it in clause (g) of paragraph 3 of the Miscellaneous Non-banking Companies (Reserve Bank) Directions, 1977;
(d) "non-banking financial company" has the meaning assigned to it in clause (1) of sub-paragraph (1) of paragraph 2 of the Non-banking Financial Companies (Reserve Bank) Directions, 1977 2[and includes any other company, which is a financial institution, to which the aforesaid directions apply under paragraph 19 thereto].