Non-Banking Financial companies and Miscellaneous Non-Banking Companies (Advertisement) Rules, 1977

1. Short title, commencement and application

(1) These rules may be called the Non-banking Financial Companies and Miscellaneous Non-Banking Companies (Advertisement) Rules, 1977.

(2) They shall come into force on the 1st. day of July, 1977.

(3) They shall apply to all non-banking financial companies and miscellaneous non-banking companies.

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