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NIPER Council Rule, 2022

Contents
NIPER Council Rule, 2022
Sections Particulars
1. Short title and commencement
2. Definitions
3. Manner of filling vacancies
4. Disqualification and removal of member
5. Meeting and manner of conducting business thereat
6. Travelling and other allowances
7. Functions and manner of exercising thereof
8. Interpretation




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