NIPER Council Rule, 2022
MINISTRY OF CHEMICALS AND FERTILIZERS
(Department of Pharmaceuticals)
Notification
New Delhi the 1st June, 2022
G.S.R. 408(E).- In exercise of the powers conferred by section 30E of the National Institute of Pharmaceutical Education and Research Act, 1998(13 of 1998), the Central Government hereby makes the following rules, namely:-
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