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NIPER Council Rule, 2022

7. Functions and manner of exercising thereof.-

(1) The Council shall exercise such functions as are assigned to it by the Act.

(2) The Council shall exercise its functions either directly or delegate such of its functions as considered necessary to Chairperson of the Council.

(3) The actions taken by the Chairperson of the Council, in exercise of such a delegation, shall be reported to the Council at its next meeting.

(4) Where it is not expedient to convene a meeting, the Secretary may with the approval of the Chairperson of the Council, circulate such item or items, as are considered necessary, among the members and obtain their comments to enable the Chairperson of the Council to take decisions thereon.

(5) Such matters shall be reported to the Council at its next meeting.

(6) The Council may set up such Committee or Committees, standing or ad hoc, with definite terms of reference, as are considered necessary.

(7) The report or reports of such Committee or Committees shall be placed or consideration and decisions of the Council at its meeting.







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