NIPER Council Rule, 2022
2. Definitions-
(1) In these rules, unless the context otherwise requires,-
(a) 'Act' means the National Institute of Pharmaceutical Education and Research Act, 1998 (13 of 1998);
(b) 'Council' shall have the same meaning as assigned to it in clause (ca) of section 3 of the Act;
(c) 'Secretary' means the Member Secretary of the Council.
(2) Words and expressions used herein and not defined, but defined in the Act shall have the same meaning respectively as assigned to them in the Act.
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