The Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985

Contents
Sections	Particulars
1	Short title and commencement
2	Form of bond to be executed under Section 34
3	Forms of bonds to be executed under Section 39
Form	Form I
	Form II
	Form III

In exercise of the powers conferred by Section 76, read with Sections 34 and 39 of the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985) the Central Government hereby makes the following rules, namely:-