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Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985

1. Short title and commencement. –

These rules may be called the Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985.





Narcotic Drugs and Psychotropic Substances (Execution of   Bond by Convicts or Addicts) Rules, 1985 Back






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