Monopolies and Restrictive Trade Practices Rules, 1970

FORM XIA

[Rule 11A( 6)]

RELATING TO MONOPOLISTIC TRADE PRACTICES

Form of register

Sl . No.	Name of complainant/ informant	Name of the undertaking complained against or informed about	Nature and substance of monopolistic trade practice alleged	Date of receipt of complaint/ information	If the practice alleged relates to an agreement, brief particulars of the agreement
1	2	3	4	5	6

Date of order for investigation made by the Commission/ Director General	Date of receipt of investigation report	Substance of the order made by the Commission under section 31/37(4) of the Act with date thereof	Substance of the order made, by the Commission under section 12A/12B of the Act, if any, with date thereof	Remarks
7	8	9	10	11