Monopolies and Restrictive Trade Practices Rules, 1970

FORM XI

[Rule 11A( 6)]

Relating to Restrictive Trade Practices

Form of register

Sl . No.	Name of complainant/ informant	Name of the undertaking complained against or informed about	Nature and substance of Restrictive Trade Practice alleged	Date of receipt of complaint/ information	If the practice alleged relates to an agreement, brief particulars of the agreement
1	2	3	4	5	6

Date of order for investigation made by the commission/ Director General	Date of receipt of investigation report	Substance of the order made by the commission under section 37 of the Act with date thereof	Substance of the order made by the Commission under section 12A/12B of the Act, if any, with date thereof	Remarks
7	8	9	10	11