Monopolies and Restrictive Trade Practices Rules, 1970
SCHEDULE
FORM I TO FORM IX [Omitted w.e.f . 26th. December, 1991]
FORM X
[Rule 11A( 1)]
Register
Sl . No. | Date of agreement and its duration | Date of filing | Names and addresses of the parties to the agreement | Description of the goods or services which are the subject-matter of the agreement | Substance of the agreement |
1 | 2 | 3 | 4 | 5 | 6 |
Date of agreement, etc relating to variation/ determination | Date of filing the said variation/ determination | Nature of variation/ determination | Substance of the order made by the Commission under section 37 with date thereof | Substance of the order made by the Commission under section 12A/12B, if any, with date thereof | Remarks |
7 | 8 | 9 | 10 | 11 | 12 |