Monopolies and Restrictive Trade Practices Rules, 1970
Foot Notes
1 Published in GOI on 10th. July, 1970.
2 Inserted by the MRTP (Amendment) Rules, 1984, w.e.f . 1st. August, 1984.
3 Substituted by the MRTP (Amendment) Rules, 1984, w.e.f . 1st. August, 1984.
4 Inserted by the MRTP (Amendment) Rules, 1971, w.e.f . 12th. January, 1971.
5 Substituted for the words and figure "which is subject to registration under Chapter V" by the MRTP (Amendment) Rules, 1984, w.e.f . 1st. August, 1984.
6 Substituted for the word "Registrar" by the MRTP (Amendment) Rules, 1984, w.e.f . 1st. August, 1984.
7 Inserted by the MRTP (Second Amendment) Rules, 1976, w.e.f . 25th. September, 1976.
8 Substituted for the word "four" by the MRTP (Amendment) Rules, 1984, w.e.f . 1st. August, 1984.
9 Substituted for the word and figure "Form VIII" by the MRTP (Amendment) Rules, 1984, w.e.f . 1st. August, 1984.
10 Substituted by the MRTP (Amendment) Rules, 1978, w.e.f . 16th. September, 1978.
11 Substituted by the MRTP (Second Amendment) Rules, 1976, w.e.f . 25th. September, 1976.
12 Substituted by the MRTP (Amendment) Rules, 1994, w.e.f . 14th. February, 1994.