Address to which the documents are to be delivered or sent | Monopolies and Restrictive Trade Practices Rules, 1970 | Rules | Law Library

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Monopolies and Restrictive Trade Practices Rules, 1970

14. Address to which the documents are to be delivered or sent

Anything required by these rules to be delivered or sent to the Registrar shall be addressed to the Registrar of Restrictive Trade Agreements, New Delhi .]

Monopolies and Restrictive Trade Practices Rules, 1970

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