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The Medical Termination of Pregnancy Rules, 2003

Contents
Medical Termination of Pregnancy Rules, 2003
Sections Particulars
1. Short title and commencement
2. Definitions
3. Composition and tenure of District level Committee
4. Experience and training under clause (d) of Section 2
5. Approval of a place
6. Inspection of a place
7. Cancellation or suspension of certificate of approval
8. Review
9. Form of consent.- The consent referred to in sub-section (4) of section 3 shall be given in Form C.
10. Repeal and saving




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