The Medical Termination of Pregnancy Rules, 2003
3. Composition and tenure of District level Committee
(1) One member of the district level Committee shall be the Gynaecologist/ Surgeon/Anaesthetist and other members from the local medical profession, non-governmental organization, and Panchayati Raj Institution of the District.
Provided that one of the members of the Committee shall be a woman.
(2) Tenure of the Committee shall be for two calendar years and the tenure of the non-government members shall not be more than two terms.
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