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Khuda Bakhsh Oriental Public Library Rules, 1970
Contents
Khuda Bakhsh Oriental Public Library Rules, 1970
Sections
Particulars
1.
Short title and commencement
2.
Definitions.- In these rules, "Act" means the Khuda Bakhsh Oriental Public Library Act, 1969 (43 of 1969)
3.
Term of Office Members
4.
Disqualification's for membership
5.
Cessation of Membership
6.
Travelling and daily allowances
7.
Contracts
8.
Custody of the Common Seal
9.
Budget returns and other particulars of the Board
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