Kerala Banning of Unregulated Deposit Schemes Rules, 2021

Form 4

[See Rule 7]

Form of Summons

Summons to appear in person and /or to produce documents

To

Whereas your attendance is necessary to give evidence/whereas the following documents (here describe the documents in sufficient detail to permit their identification with reasonable certainty) ................. with reference to an enquiry under the Banning of Unregulated Deposit Schemes Act, 2019 (Central Act 21 of 2019 ) (here enter briefly the subject of enquiry ) ......................................
.......................................................................................................................
........................................ now pending before me.

You are hereby summoned to appear in person/.........or/to produce/or cause to be produced the said documents before me on the ............. day of ....... 2 0 ..... at ....... O'clock at .................(place) and not to depart thence until permitted by me. Given under my hand and the seal this day .....................

(Seal) Signature
Designation.