Kerala Banning of Unregulated Deposit Schemes Rules, 2021
1. Short title and commencement.-
(1) These rules may be called the Kerala Banning of Unregulated Deposit Schemes Rules, 2021.
(2) It shall come into force at once.
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Kerala Banning of Unregulated Deposit Schemes Rules, 2021 1. Short title and commencement.- (1) These rules may be called the Kerala Banning of Unregulated Deposit Schemes Rules, 2021. (2) It shall come into force at once. |
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