Information Technology (Certifying Authorities) Rules, 2000
27. Archival of Digital Signature Certificate.-
A Certifying Authority shall archive -
a. applications for issue of Digital Signature Certificates;
b. registration and verification documents of generated Digital Signature Certificates;
c. Digital Signature Certificates;
d. notices of suspension;
e. information of suspended Digital Signature Certificates;
f. information of revoked Digital Signature Certificates;
g. expired Digital Signature Certificates,
h. for a minimum period of seven years or for a period in accordance with legal requirement.
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