Information Technology (Certifying Authorities) Rules, 2000
24. Generation of Digital Signature Certificate .-
The generation of the Digital Signature Certificate shall involve: receipt of an approved and verified Digital Signature Certificate request; creating a new Digital Signature Certificate; binding the key pair associated with the Digital Signature Certificate to a Digital Signature Certificate owner; issuing the Digital Signature Certificate and the associated public key for operational use; a distinguished name associated with the Digital Signature Certificate owner; and a recognized and relevant policy as defined in Certification Practice Statement.