Information Technology (Certifying Authorities) Rules, 2000
19. Governing Laws.-
The Certification Practice Statement of the Certifying Authority shall comply with, and be governed by, the laws of the country.
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Information Technology (Certifying Authorities) Rules, 2000 19. Governing Laws.- The Certification Practice Statement of the Certifying Authority shall comply with, and be governed by, the laws of the country. |
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