Information Technology (Certifying Authorities) Rules, 2000
14. Validity of license.-
(1) A license shall be valid for a period of five years from the date of its issue.
(2) The license shall not be transferable.
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Information Technology (Certifying Authorities) Rules, 2000 14. Validity of license.- (1) A license shall be valid for a period of five years from the date of its issue. (2) The license shall not be transferable. |
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