Integrated Goods and Services Tax (IGST) Rules, 2017
(As on 15.11.2017)
Government of India
Ministry of Finance
Department of Revenue
Central Board of Excise and Customs
Notified vide Notification No. 4 /2017-Integrated Tax (Dated 28th June 2017) and further as amended by Notification No. 12/2017-Integrated Tax (Dated 15th November, 2017)
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