Industrial Disputes (Central) Rules, 1957
FORM- O2 : Notice of Termination of Lay-Off
(Rule 75 A)
To
The Regional Labor Commissioner (Central) ___________________________________ (specify the region concerned)
Sir,
As required by rule 75A of the Industrial Disputes (Central) Rules, 1957 and in continuation of my / our notice dated __________ in Form O-1, I / we hereby inform you that the lay-off in my / our establishment has ended on _______________ _ .
Yours faithfully
Copy forwarded to :
The Asstt . Labor Commissioner (Central) of local area __________________________________
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