Industrial Disputes (Central) Rules, 1957

FORM-O : Register of Settlements

(Rule 75)

PART I

Sl . No.	Industry	Parties to the settlement	Date of settlement	Remarks

Indicate here whether the settlement was effected at the intervention of the conciliation machinery, or by mutual negotiations between the parties.

PART II

Should contain one copy each of the settlements in the serial order indicated in Part I.