Industrial Disputes (Central) Rules, 1957
FORM F : Representation of Parties
(Rule 36)
Before ________________ (Mention the authority concerned)
Ref. No ______________ of ___________________ Workmen
Versus _____________________________ Employer
In the matter of ___________________ I / we hereby authorize Shri / Sarvashree _________ to represent me / us in the above matter.
Dated this ____________ day of ________________ 19 _____________
Signature of person (s) nominating the representative (s)
Address __________________
Accepted.
Signature of representative (s) __________________________________________
Address ____________________________________________________________
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