Industrial Disputes (Central) Rules, 1957
55. Meetings
(1) The Committee may meet as often as necessary but not less often than once in three months (a quarter).
(2) The Committee shall at its first meeting regulate its own procedure.
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Industrial Disputes (Central) Rules, 1957 55. Meetings (1) The Committee may meet as often as necessary but not less often than once in three months (a quarter). (2) The Committee shall at its first meeting regulate its own procedure. |
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