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Industrial Disputes (Central) Rules, 1957

5. Notification of appointment of Board, court, Labor Court, Tribunal or National Tribunal

The appointment of a Board, court, Labor Court , Tribunal or National Tribunal together with the names of persons constituting the Board, court, Labor Court , Tribunal or National Tribunal shall be notified in the Official Gazette.





Industrial   Disputes (Central) Rules, 1957 Back






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