Industrial Disputes (Central) Rules, 1957
36. Form of authority under section 36
The authority in favor of a person or persons to represent a workman or group of workmen or an employer in any proceeding under the Act shall be in Form F.
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Industrial Disputes (Central) Rules, 1957 36. Form of authority under section 36 The authority in favor of a person or persons to represent a workman or group of workmen or an employer in any proceeding under the Act shall be in Form F. |
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