Industrial Disputes (Central) Rules, 1957
12. The Conciliation Officer shall conduct the proceedings
The Conciliation Officer shall conduct the proceedings expeditiously and in such manner as he may deem fit.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Industrial Disputes (Central) Rules, 1957 12. The Conciliation Officer shall conduct the proceedings The Conciliation Officer shall conduct the proceedings expeditiously and in such manner as he may deem fit. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |