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The Indian Tolls (Army and Air Force) Rules, 1942

Contents
Indian Tolls (Army and Air Force) Rules, 1942
Sections Particulars
1. Title and Extent
2. Requirement of Pass
3. Pass not required in certain cases
4. Pass to be signed by whom.- Every pass shall be signed by the Commanding Officer of the regiment, corps, unit, or detachment concerned, or by a station staff officer.
Form
Schedule




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