1.
|
Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020
|
2.
|
Air (Prevention and Control of Pollution) Rules, 1982
|
3.
|
All India Institute of Medical Sciences Rules, 1958
|
4.
|
Anti Hijacking Rules, 2017
|
5.
|
Application of Section 159 to Foreign Companies Rules, 1975
|
6.
|
Army and Air Force (Disposal of Private Property) Rules, 1953
|
7.
|
Auroville Foundation Rules, 1997
|
8.
|
Banking Regulation (Companies) Rules, 1949
|
9.
|
Banning of Unregulated Deposit Schemes Rules, 2020
|
10.
|
Betwa River Board Rules, 1977
|
11.
|
Census Rule, 1990
|
12.
|
Central Apprenticeship Council Rules, 1962
|
13.
|
Certifying Authorities Rules, 2000
|
14.
|
Cine Workers and Cinema Theatre Workers (Regulation of Employment) Rules, 1984
|
15.
|
Cinematograph (Certification) Rules, 1983
|
16.
|
Cinematograph Film Rules, 1948
|
17.
|
Civil Defence Rules, 1968
|
18.
|
Coal Bearing Areas (Acquisition and Development) Rules, 1957
|
19.
|
Coastal Aquaculture Authority Rules, 2005
|
20.
|
Coconut Development Board Rules, 1981
|
21.
|
Commission of Sati (Prevention) Rules, 1988
|
22.
|
Commissions of Inquiry (Central) Rules, 1972
|
23.
|
Companies (Acceptance of Deposits) Rules, 1975
|
24.
|
Companies (Application for Extension of Time or Exemption under Sub-Section (8) of Section 58a) Rules, 1979
|
25.
|
Companies (Appointment and Qualifications of Secretary) Rules, 1988
|
26.
|
Companies (Appointment of Small Shareholders Director) Rules, 2001
|
27.
|
Companies (Appointment of Sole Agents) Rules, 1975
|
28.
|
Companies (Branch Audit Exemption) Rules, 1961
|
29.
|
Companies (Central Governments) General Rules and Forms, 1956
|
30.
|
Companies (Compliance Certificate) Rules, 2001
|
31.
|
Companies (Court) Rules, 1959
|
32.
|
Companies (Declaration of Beneficial Interest in Shares) Rules, 1975
|
33.
|
Companies (Declaration of Dividend Out of Reserves) Rules, 1975
|
34.
|
Companies (Disclosure of Particulars in the Report of Board of Directors) Rules, 1988
|
35.
|
Companies (Fees on Applications) Rules, 1999
|
36.
|
Companies (Issue of Share Capital with Deferential Voting Rights) Rules, 2001
|
37.
|
Companies (Issue of Share Certificates) Rules, 1960
|
38.
|
Companies (Official Liquidators Accounts) Rules, 1965
|
39.
|
Companies (Particulars of Employees) Rules, 1975
|
40.
|
Companies (Passing of Resolution by Postal Ballot) Rules, 2001
|
41.
|
Companies (Preservation and Disposal of Records) Rules, 1966
|
42.
|
Companies (Transfer of Profits to Reserves) Rules, 1975
|
43.
|
Companies Unpaid Dividend (Transfer to General Revenue Account of the Central Government) Rules, 1978
|
44.
|
Company Law Board (Fees on Applications and Petitions) Rules, 1991
|
45.
|
Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993
|
46.
|
Company Law Board Regulations, 1991
|
47.
|
Companys Liquidation Accounts Rules, 1965
|
48.
|
Consumer Protection Regulations, 2005
|
49.
|
Contract Labour (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance of Creches
|
50.
|
Credit Information Companies (Regulation) Rules, 2005
|
51.
|
Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
|
52.
|
Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
|
53.
|
Designs Rules, 2001
|
54.
|
Dowry Prohibition (Maintenance of Lists of Presents to the Bride and Bridegroom) Rules, 1985
|
55.
|
Emblems and Names (Prevention of Improper Use) Rules, 1982
|
56.
|
Employees State Insurance (Central) Rules, 1950
|
57.
|
Employees State Insurance (General) Regulations, 1950
|
58.
|
Employees State Insurance Corporation (General Provident Fund) Rules, 1995
|
59.
|
Employment Exchanges (Compulsory Notification of Vacancies) Rules, 1960
|
60.
|
Export (Quality Control and Inspection) Rules, 1964
|
61.
|
Footwear Design and Development Institute, Secretary Recruitment Rules, 2018
|
62.
|
Foreign Marriage Rules, 1970
|
63.
|
Foreign Trade (Regulation) Rules, 1993
|
64.
|
Forward Contracts (Regulation) Rules, 1954
|
65.
|
Hazardous Wastes (Management and Handling) Rules, 1989
|
66.
|
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Rules, 2017
|
67.
|
Immigration (Carrier' Liability) Rules, 2007
|
68.
|
Indecent Representation of Women (Prohibition) Rules, 1987
|
69.
|
Indian Institute of Management Rules, 2018
|
70.
|
Indian Institutes of Information Technology (Council) Rules, 2016
|
71.
|
Indian Institutes of Information Technology (Public-Private Partnership) Rules, 2019
|
72.
|
Indian Nursing Council (Technical and Administrative posts), Recruitment Rules, 2017
|
73.
|
Indian Soldiers (Litigation) Rules, 1938
|
74.
|
Indian Tolls (Army and Air Force) Rules, 1942
|
75.
|
Indo-Tibetan Border Police Force Rule, 1994
|
76.
|
Industrial Disputes (Central) Rules, 1957
|
77.
|
Industrial Tribunal (Central Procedure) Rules, 1954
|
78.
|
Industrial Tribunal (Procedure) Rules, 1949
|
79.
|
Information Technology (Certifying Authorities) Rules, 2000
|
80.
|
Information Technology Electronic Service Delivery Rules, 2011
|
81.
|
Insecticides Rules, 1971
|
82.
|
Integrated Goods and Services Tax (IGST) Rules, 2017
|
83.
|
Kerala Banning of Unregulated Deposit Schemes Rules, 2021
|
84.
|
Khuda Bakhsh Oriental Public Library Rules, 1970
|
85.
|
Land Acquisition (Companies) Rules, 1963
|
86.
|
Lotteries (Regulation) Rules, 2010
|
87.
|
Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017
|
88.
|
Manufacturing and Other Companies (Auditors Report) Order, 1988
|
89.
|
Marine Products Export Development Authority Rules, 1972
|
90.
|
Medical Termination of Pregnancy Rules, 2003
|
91.
|
Ministers Residences Rules, 1962
|
92.
|
Monopolies and Restrictive Trade Practices Rules, 1970
|
93.
|
Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985
|
94.
|
National Cadet Corps Rules, 1948
|
95.
|
National Commission for Homoeopathy (Manner of Appointment and Nomination of Members, Their Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements) Rules, 2020
|
96.
|
National Commission for Indian System of Medicine (Manner of Appointment and Nomination of Members, Their Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements) Rules, 2020
|
97.
|
NIPER Council Rule, 2022
|
98.
|
Non-Banking Financial Companies and Miscellaneous on Banking Companies (Advertisement) Rules, 1977
|
99.
|
Odisha Land Rights to Slum Dwellers Rules, 2017
|
100.
|
Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016
|
101.
|
Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017
|
102.
|
Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016
|
103.
|
Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017
|
104.
|
Odisha Municipal Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 2017
|
105.
|
Odisha Municipal Planning Service (Method of Recruitment and Conditions of Service) Rules, 2017
|
106.
|
Odisha Municipal Services (General) Rules, 2016
|
107.
|
Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014
|
108.
|
Odisha Sub-Ordinate Fodder Service (Recruitment & Conditions of Service) Rules, 2012
|
109.
|
Official Languages (Use for Official Purpose of the Union) Rules, 1976
|
110.
|
Orissa Non-Gazetted Veterinary Technical Service Rules, 1983
|
111.
|
Patents Rules, 200
|
112.
|
Payment of Gratuity (Central) Rules, 1972
|
113.
|
Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967
|
114.
|
Presidential and Vice-Presidential Elections Rules, 1974
|
115.
|
Private Limited Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules, 1999
|
116.
|
Protection of Children from Sexual Offences Rules, 2012
|
117.
|
Public Companies (Terms of Issue of Debentures and of Raising of Loans with option to Convert such Debentures or Loans into Shares) Rules, 1977
|
118.
|
Public Liability Insurance Rules, 1991
|
119.
|
Rashtriya Raksha University Rules, 2020
|
120.
|
Recruitment Rules for the posts of Chairman and Members of Central Board of Direct Taxes and Central Board of Excise and Customs
|
121.
|
Repatriation of Prisoners Rule, 2004
|
122.
|
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules, 2014
|
123.
|
Salar Jung Museum Rules, 1961
|
124.
|
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Rules, 2007
|
125.
|
School of Planning and Architecture (Procedure of Meeting of Council and Payment of Allowances to Members) Rules, 2015
|
126.
|
Tamil Nadu Commission for Protection of Child Rights Rules, 2012
|
127.
|
Tamil Nadu Dowry Prohibition Rules, 2004
|
128.
|
Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015
|
129.
|
Tamil Nadu Marine Fishing Regulation Rules, 1983
|
130.
|
Tamil Nadu Prohibition of Child Marriage Rules, 2009
|
131.
|
Tamil Nadu State Commission for Women (Salaries and Conditions of Service of Chairperson and Members) Rules, 2008
|
132.
|
Territorial Army (Amendment) Rules, 1964
|
133.
|
Textile Undertakings (Nationalisation) Claims Rules, 2001
|
134.
|
Tripura Micro and Small Enterprises Facilitation Council Rules, 2016
|
135.
|
Trustees (Declaration of Holdings of Shares and Debentures) Rules, 1964
|
136.
|
Unique Health Identifier Rules, 2021
|
137.
|
Unique Identification Authority of India (Adjudication of Penalties) Rules, 2021
|
138.
|
Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018
|
139.
|
Unique Identification Authority of India (Returns and Annual Report) Rules, 2018
|
140.
|
Unique Identification Authority of India (Terms and Conditions of Service of Chairperson and Members) Rules, 2016
|
141.
|
Urban Local Bodies (Rehabilitation Assistance) Rules, 2018
|
142.
|
Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
|