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The Indecent Representation of Women (Prohibition) Rules, 1987
Contents
Indecent Representation of Women (Prohibition) Rules, 1987
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Manner of seizure of articles
4.
Manner of packing and dealing with advertisements or articles seized
5.
Manner of seizing and sealing advertisements or articles in certain cases
Form
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