AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Indian Institute of Management Rules, 2018

Contents
Indian Institute of Management Rules, 2018
Sections Particulars
1. Short title and commencement
2. Definitions
3. Appointment procedure of Chairperson of the Board
4. Terms and conditions for the appointment of non ex-officio members of the Board
6. Functions of the Board
7. Terms and conditions of service of the Director of the Institute




Rules Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement