AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Indian Institutes of Information Technology (Council) Rules, 2016

Contents
Indian Institutes of Information Technology (Council) Rules, 2016
Sections Particulars
1. Short title and commencement
2. Definitions
3. Meeting and the manner of conducting business
4. Functions of the Council
5. Travelling and other allowances




Rules Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement