Hazardous Wastes (Management and Handling) Rules, 1989
FORM 7: Format for Maintaining Records of Hazardous Wastes Imported
[Rule 11(7)]
1. Name and address of the importer:
2. Date and reference number of issuance of permission to import hazardous wastes:
3. Description of hazardous waste:
(a) Physical form:
(b) Chemical form:
(c) Total volume and weight (in kilogrammes ):
4. Description of storage, treatment and reuse of hazardous waste:
(a) Date:
(b) Method of storage:
c ) Method of treatment and reuse (give details):
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