Hazardous Wastes (Management and Handling) Rules, 1989
FORM 5: Accident Reporting and Follow-Up
[Rule 10]
1. The date and time of the accident:
2. Sequence of events leading to accident:
3. The hazardous waste involved in accident:
4. The date for assessing the effects of the accident on health or the environment:
5. The emergency measures taken:
6. The steps taken to alleviate the effects of accidents:
7. The steps taken to prevent recurrence of such accidents: