Hazardous Wastes (Management and Handling) Rules, 1989

FORM 3: Format for Maintaining Records of Hazardous Wastes at the Facility

[Rule 9(1)]

1. Name and address of the occupier or operator of a facility                   

......................................................................................................................

2. Date of issuance of authorization and its reference number

......................................................................................................................

3. Description of hazardous wastes :

Physical from with description	Chemical from	Total volume and weight (in kg.)

4. Description of storage and treatment of hazardous wastes:

Date	Method of storage of hazardous   wastes	Date	Method of treatments of hazardous wastes

5. Details of transportation of hazardous waste:

Name and address of the consignee of the package	Mode of packing of the waste for transportation	Mode of transportation to site of disposal	Date of transportation

6. Details of disposal of hazardous waste:

Date of disposal	Concentration of hazardous material in the final waste form	Site of disposal (identify the location on the relevant layout drawing for reference)	Method of disposal	Persons involved in disposal

7. Data on environmental surveillance:

Date f measurement	Analysis of ground water			Analysis of soil samples			Analysis of air sampling		Analysis of any other samples (give details)
	Location of sampling	Depth of sampling	Date	Location of sampling	Depth of sampling	Date	Location of sampling	Date

Name and signature of head of facility

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