The Forward Contracts (Regulation) Rules, 1954

Contents
	Forward Contracts (Regulation) Rules, 1954
Sections	Particulars
1.	Short Title.- These Rules may be called the Forward Contracts (Regulation) Rules, 1954.
2.	Definitions
3.	Application for recognition
4.	Payment of fee for recognition
5.	Documents to be filed along with the application and particulars it should contain
6.	Power to Call for additional information
7.	Grant of Recognition
8.	Renewal of recognition
9.	Withdrawal of recognition
10.	Submission of periodical returns
11.	Manner of publication of Bye-laws for criticism
12.	Particulars to be included in annual reports
13.	Communication of information relating to offences
	Form A
	Annexure to Form-A
	Form 13
	Form D
	Form E
	Form F
	Form G