Foreign Trade (Regulation) Rules, 1993
4. Application for grant of licenses
A person may make an application for the grant of a license to import or export goods in accordance with the provisions of the policy or an order made under section 3.
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Foreign Trade (Regulation) Rules, 1993 4. Application for grant of licenses A person may make an application for the grant of a license to import or export goods in accordance with the provisions of the policy or an order made under section 3. |
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