Foreign Trade (Regulation) Rules, 1993
1. Short title and commencement
(1) These rules may be called the Foreign Trade (Regulation) Rules, 1993.
(2) They shall come into force on the date of their publication in the Official Gazette.
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Foreign Trade (Regulation) Rules, 1993 1. Short title and commencement (1) These rules may be called the Foreign Trade (Regulation) Rules, 1993. (2) They shall come into force on the date of their publication in the Official Gazette. |
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