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The Foreign Marriage Rules, 1970
Contents
Foreign Marriage Rules, 1970
Sections
Particulars
1.
Short title.- These rules may be called the Foreign Marriage Rules, 1970.
2.
Definitions
3.
Particulars regarding name; etc., of Marriage Officer to be displayed in his office building
4.
Notice of intended marriage
5.
Payment of fee
6.
Procedure after notice
7.
Publication of notice
8.
Procedure for inquiry into objection
9.
Time and place of solemnisation
10.
Manner of registration of marriages
11.
Appeals to the Central Government
12.
Language for purposes of section 24
13.
Transmission of copies of entries in marriage records
14.
Form of Marriage Certificate Book
15.
Scale of fees
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