AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Foreign Marriage Rules, 1970

12. Language for purposes of section 24.-

The language for purposes of sub-clause (ii) of clause (1)) of sub-section (1) of section 24 shall be English, Hindi or any other language, approved by the Marriage Officer.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement