The Export (Quality Control and Inspection) Rules, 1964

Contents
	Export (Quality Control and Inspection) Rules, 1964
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Term of Office
4.	Casual vacancies
5.	Functions of the Council
6.	Creation of posts and appointment of officers
7.	Authentication of orders and other instruments of the Council
8.	Proceedings of the Council
9.	Travelling and daily allowances
10.	Specialist Committees
11.	Procedure for quality control and inspection
12.	Agency for quality control or inspection or both
13.	Approval of testing houses, surveyors and samplers
14.	Fund of the Council and deposit of such fund
15.	Preparation of budget estimates, etc.
16.	Audit of Accounts
17.	Laying of Annual Reports and Audited Accounts
	Form I
	Form II
	Form III
	Form IV