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The Employment Exchanges (Compulsory Notification of Vacancies) Rules, 1960
Contents
Employment Exchanges (Compulsory Notification of Vacancies) Rules, 1960
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Employment Exchanges to which vacancies are to be notified
4.
Form and manner of notification of vacancies
5.
Time limit for the notification of vacancies
6.
Submission of returns
7.
Officer for purposes of Section 6
8.
Prosecution under the Act
Form I
Form II
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