Employees' State Insurance (Central) Rules, 1950
FORM I: Bank or Banks for Depositing the Funds
[Rule 21]
Book No. ................ |
Receipt No. ................ |
Book No. ................ |
Receipt No. ............... |
Received from ............... the sum of Rs . ............ (in words) .................. on account of ...................... Rs . .................. Chief A/c. Officer/ Authorized Officer Entered in Cash Book, Page No. .......... Accountant |
Received from ................... the sum of Rs . ................ (in words) .......................... on account of ................ Rs . ...................... Chief A/c. Officer/ Authorized Officer Employees' State Insurance Corporation
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