Employees' State Insurance (Central) Rules, 1950
59. Funeral expenses
The amount of funeral expenses for the purpose of clause (f) of sub-section (1) of section 46 of the Act shall be one thousand rupees.
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Employees' State Insurance (Central) Rules, 1950 59. Funeral expenses The amount of funeral expenses for the purpose of clause (f) of sub-section (1) of section 46 of the Act shall be one thousand rupees. |
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