Employees' State Insurance (Central) Rules, 1950
36. Auditing of accounts
[Omitted by GSR 76, dt. 22nd. January, 1991, w.e.f. 1st. February, 1991]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Employees' State Insurance (Central) Rules, 1950 36. Auditing of accounts[Omitted by GSR 76, dt. 22nd. January, 1991, w.e.f. 1st. February, 1991] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
